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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(1) in The Civil Courts Act, 1977

(1)Subject to such orders as may be made by [the Government] [Substituted by Act X of 1996 for 'His Highness'.] the days declared in the Jammu and Kashmir Government Gazette by [the Government] [Substituted by Act X of 1996 for 'His Highness'.] as public holidays shall be observed as close holiday m Civil Courts.