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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The Merchant Shipping (Continuous Discharge Certificate-cum-Seafarer's Identity Document) Rules, 2001

(2)If the period of validity of C.D.C. of a Seamen expires during the voyage, it shall continue to be valid till the end of the voyage.