Section 25(1) in The Juvenile Justice (Punjab) Rules, 1987
(1)Superintendent shall take the following measures to prevent and control emergency situations, namely:-(a)adequate security measures and periodical inspection thereof;(b)proper maintenance of buildings and premises;(c)proper custody of tools and equipment;(d)prompt, firm and considerate handling of all discipline problems;(e)attending to care and welfare requirements of children;(f)system of good discipline;(g)careful handling of plant and equipment;(h)accident-preventive measures;(i)fire-preventing measures;(j)fire-fighting equipment at all vulnerable points;(k)good environmental and institutional sanitation and hygiene;(l)proper procedure of quarantining of newly admitted juveniles;(m)segregation of juvenile suffering from contagious diseases;(n)proper storage and inspection of articles of foodstuffs;(o)observance of the required minimum standards in kitchen operations, service of food and eatables;(p)stand-by arrangements for water storage, power plant, emergency lighting etc., and(q)periodical inspection of plant equipment, emergency operation etc.
