Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] State of Punjab - Subsection Section 25(1)(p) in The Juvenile Justice (Punjab) Rules, 1987 (p)stand-by arrangements for water storage, power plant, emergency lighting etc., and