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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1) in Gujarat Organic Agricultural University Act, 2017

(1)The Research Council shall consist of the following members, namely:-
(i)the Vice-Chancellor - Chairperson;
(ii)the Directors of Agriculture. Horticulture, Animal Husbandry. Fisheries or Chief Conservator of Forests of the Government, depending upon research mandate and programmes of the University;
(iii)the Director of Extension Education;
(iv)all Deans;
(v)all Heads of the Departments/Associate Directors;
(vi)Director of Research - Member-Secretary.
The Registrar and the Comptroller shall be the non-member invitees.