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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1)(ii) in Gujarat Organic Agricultural University Act, 2017

(ii)the Directors of Agriculture. Horticulture, Animal Husbandry. Fisheries or Chief Conservator of Forests of the Government, depending upon research mandate and programmes of the University;