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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2) in Tamil Nadu Prohibition of Charging Exorbitant Interest Act, 2003

(2)Notwithstanding such repeal, anything done or any action taken under the Tamil Nadu Prohibition of Charging Exorbitant Interest Ordinance, 2003 (Tamil Nadu Ordinance 2 of 2003) shall be deemed to have been done or taken under this Act.