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State of Tamilnadu - Section

Section 13 in Tamil Nadu Prohibition of Charging Exorbitant Interest Act, 2003

13. Repeal and Saving.

(1)The Tamil Nadu Prohibition of Charging Exorbitant Interest Ordinance, 2003 (Tamil Nadu Ordinance 2 of 2003) is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the Tamil Nadu Prohibition of Charging Exorbitant Interest Ordinance, 2003 (Tamil Nadu Ordinance 2 of 2003) shall be deemed to have been done or taken under this Act.