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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(3) in The Rajasthan Boiler Operation Engineers' Rules, 1967

(3)Candidates who have undergone a course of training at an Engineering College or Technical Institution must produce either the diploma of the Institution or a certificate from the Principal or superintendent of the Institution giving the period devoted in completing the course.