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[Cites 0, Cited by 0] [Section 44(6)] [Section 44] [Entire Act]

State of Andhra Pradesh - Subsection

Section 44(6)(c) in Andhra Pradesh Panchayat Raj Act, 1994

(c)require any Gram Panchayat, or Executive Authority to furnish any return, plan, estimate, statement, account or statistics;