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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Nagaland - Subsection

Section 2(1)(xxxii) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(xxxii)"University" means the Private University by name the Institute of Chartered Financial Analysts of India University (Nagaland) established under this Act;