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State of Assam - Section

Section 99 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

99. Protective Measures in Natural Hazard-Prone Areas.

- In natural hazard prone areas identified under the land use Zoning Regulations, structures, buildings and installations which cannot be avoided; protective measures for such construction/ development shall be properly safeguarded based on these rules.