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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994

(2)The application for claiming the amount specified in sub-clause (1) shall be in Form "D" and shall be accompanied by the death certificate of the deceased registered manual worker and original identity card issued to the deceased worker.]