Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 14 in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994

14. [ Assistance to meet the funeral expenses of a registered manual worker. [Substituted by GO. Ms. No. 200, L&E (1-1), dated the 15th November, 1999.]

(1)If a registered manual worker dies, the [Labour Officer (Social Security Scheme) of the respective district, after due verification] shall pay a sum of Rs. 2,000 (Rupees two thousand only) to the nominee of the deceased registered manual worker to meet the funeral expenses of the deceased registered manual worker.
(2)The application for claiming the amount specified in sub-clause (1) shall be in Form "D" and shall be accompanied by the death certificate of the deceased registered manual worker and original identity card issued to the deceased worker.]