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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(1)(j) in Govind Guru Tribal University at Banswara Act, 2012

(j)[ one Principal/Director of a constituent college to be nominated by the Vice-Chancellor; [Added by Rajasthan Act No. 10 of 2016, dated 18.4.2016.]