Section 24(1) in Govind Guru Tribal University at Banswara Act, 2012
(1)There shall be an Academic Council of the University, consisting of the following as members, namely :-(a)the Vice-Chancellor - Ex-officio Chairman;(b)the Pro-Vice-Chancellor;(c)Deans of Faculties;(d)one Professor from each faculty to be nominated by the Vice-Chancellor;(e)the Principal Secretary to the Government of Rajasthan, Information and Public Relations Department or his nominee not below the rank of a Deputy Secretary to the Government of Rajasthan;(f)the Principal Secretary to the Government of Rajasthan, Higher Education Department or his nominee not below the rank of a Deputy Secretary to the Government of Rajasthan;(g)Chairmen, Boards of Studies;(h)two persons having special attainment in the field of studies not being employees of the University, one to be nominated by the Chancellor and the other by the State Government; [***] [Deleted 'and' by Rajasthan Act No. 10 of 2016, dated 18.4.2016.](i)the Registrar of the University, Member-Secretary;(j)[ one Principal/Director of a constituent college to be nominated by the Vice-Chancellor; [Added by Rajasthan Act No. 10 of 2016, dated 18.4.2016.](k)the Director/Commissioner of College Education, Rajasthan;(l)two Principals of affiliated colleges, one from Government Colleges and another from Private Colleges, to be nominated by the State Government;(m)one teacher other than the Professors, from a constituent college/University Department having a minimum ten years experience in teaching degree or post-graduate classes to be nominated by the Vice-Chancellor; and(n)one teacher other than the Principals, from an affiliated college having a minimum ten years experience in teaching degree or postgraduate classes to be nominated by the State Government.]
