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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(2) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(2)Save as provided under sub-section (1), the Authority may also formulate quality grade standards for produce, for adoption by the contracting parties mentioned in the agreement.