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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1)(viii) in Punjab Urban Planning and Development Building Rules, 2018

(viii)Completion Certificate / Final Certificate/ No Objection Certificate from the rating agencies (GRIHA/LEED/IGBC) for green building or Bureau of Energy Efficiency (BEE), Certified Energy Auditor for Green Building or constructing building in accordance to the provision of PECBC, wherever applicable;