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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1) in Punjab Urban Planning and Development Building Rules, 2018

(1)Applicant shall submit a notice of completion of the building to the Competent Authority regarding completion of the work as per approved plans. The notice of completion shall be submitted by the Owner through Architect and Engineer as engaged for building plan design who fulfills the specified qualifications mentioned in Annexure 13, or as the case may be, who has supervised the construction, in the Performa given in Form- 'F' and 'G' respectively (Annexure 6 and Annexure 7), accompanied by three copies of completion plan and the following documents along with the prescribed fee, namely:-
(i)Copy of all inspection reports of the Authority e.g. Fire Safety, Structural Safety, Green Building (if applicable) etc;
(ii)Detail of compoundable violations from the approved building plans, if any in the building, jointly signed by the owner, Architect and Engineer along with demand draft of the due payment for compounding charges of such violations at the rates specified by the competent authority shall be submitted;
(iii)Complete Completion drawings or as-built drawings - certified by the Architect and Engineer;
(iv)Photographs of front, side, rear setbacks, front and rear elevation of the building shall be submitted along with photographs of essential areas like cut outs and shafts from the roof top. An un-editable compact disc/ DVD/ any other electronic media containing all photographs shall also be submitted;
(v)Structural stability certificate duly signed by the Structural Engineer;
(vi)Certificate of fitness of the lift from concerned Department wherever required;
(vii)Certificate from the Punjab Energy Development Agency (PEDA) for installation of Rooftop Solar Photo Voltaic Power Plant in accordance to orders/ policies issued by the Renewable Energy Department from time to time;
(viii)Completion Certificate / Final Certificate/ No Objection Certificate from the rating agencies (GRIHA/LEED/IGBC) for green building or Bureau of Energy Efficiency (BEE), Certified Energy Auditor for Green Building or constructing building in accordance to the provision of PECBC, wherever applicable;
(ix)No Objection Certificate (NOC) of fire safety of building from concerned Fire Officer or an officer authorized for the purpose;
(x)Any other information/document that the Authority may deem fit.