Himachal Pradesh High Court
Manoj Joshi vs . Bhajan Dev Negi on 20 September, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
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Manoj Joshi vs. Bhajan Dev Negi COPC No.156 of 2023 20.09.2023 Present: Mr. Bimal Gupta,Senior Advocate with Mr. Varun Thakur, Advocate, for the petitioner.
of Mr. Vikrant Thakur, Advocate, for the respondent.
Respondent present in person.
rt Pursuant to bailable warrants issued on 19.08.2023, respondent, Bhajan Dev Negi, has come present. He states that he remained under impression that he shall be represented by the Government Counsel and as such, on the last date of hearing, he failed to put in appearance. Now, Mr. Vikrant Thakur, Advocate, has put in appearance on behalf of the aforesaid respondent. He prays for and is granted four weeks' time to file reply/affidavit.
List on 20.10.2023, on which date, respondent need not to come present in the Court.
(Sandeep Sharma) Judge 20th September, 2023 (reena) ::: Downloaded on - 22/09/2023 20:33:40 :::CIS