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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(2) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

(2)This daily routine may be changed by the Director with the prior approval of the Government.Note. - Daily routine may be suitably modified on Sundays and other gazetted holidays. Sundays shall be observed as half holidays.