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NCT Delhi - Section

Section 12 in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

12. Market Fund.

(1)All remittance to a bank shall accompanied by a "challan" in duplicate and a pass book.
(2)All entries made in the pass book by the bank official shall be examined by the Secretary or such other officer as may be authorised by the Chairman after such transactions and any discrepancy discovered shall at once be brought to the notice of the bank and the committee.