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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(2) in West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Rules, 2017

(2)The Competent Authority shall seek all queries or clarifications related to investor's application once through the Single Window System and within seven days of receiving the application.