Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 137] [Entire Act] State of Jammu-Kashmir - Subsection Section 137(4) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (4)When misfires and other defects occur tests shall be carried out according to the rules in the Appendix C.