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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(3)(b) in The Assam Agricultural University Act, 1968

(b)to make recommendations for the institution of professorships, associated professorships, readerships, teacherships, teaching assistantships, and other teaching posts including posts in research and extension and in regard to the duties thereof ;