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State of Assam - Section

Section 13 in The Assam Agricultural University Act, 1968

13. Powers, functions and duties of the Academic Council.

(1)The Academic Council shall, subject to the provisions of this Act and the Statutes have the power by regulation of prescribing all courses of study and determining curricula, and shall nave general control on teaching and other educational programmes within the University and shall be responsible for the maintenance of standards thereof.
(2)It shall have power to make regulations consistent with this Act and the Statutes relating to all academic matters subject to its control and to amend and repeal such regulations.
(3)In particular and without prejudice to the generality of the foregoing powers, the Academic Council shall have powers-
(a)to advise the Board on all academic matters including the control and management of libraries;
(b)to make recommendations for the institution of professorships, associated professorships, readerships, teacherships, teaching assistantships, and other teaching posts including posts in research and extension and in regard to the duties thereof ;
(c)to formulate, modify or revise schemes, for the constitution or reconstitution of departments of teaching, research and extension education;
(d)to make regulations regarding the admission of students to the University and determine the number of students to be admitted ;
(e)to make regulations relating to the courses of study leading to degrees, diplomas and certificates ;
(f)to make regulations relating to the conduct of examinations and to maintain and promote standard ;
(g)to make recommendations regarding Post-graduate teaching, research and extension education ;
(h)to make recommendations regarding the qualifications to be prescribed for teachers in the University ; and
(i)to exercise such other powers and perform such other duties as may be conferred or imposed on it by or under the provisions of this Act.