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[Cites 0, Cited by 0] [Section 21(16)] [Section 21] [Entire Act]

State of Kerala - Subsection

Section 21(16)(j) in Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act (Kerala) Rules, 2014

(j)a confidential note on the nature and weight to be attached to the existence of religious-buildings tombs, graveyards etc. if any on the land under acquisition;