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[Cites 0, Cited by 0] [Section 1(1)] [Section 1] [Entire Act]

State of Jharkhand - Subsection

Section 1(1)(c) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2015

(c)recovery of electricity charges, measures for preventing tampering, distress or damage to electrical plant, or electrical line or meter, entry of Distribution Licensee or any person acting on his behalf for disconnecting supply and removing the meter; entry for replacing, altering or maintaining electric lines or electrical plants or meter and such other matters.