Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48(4)] [Section 48] [Entire Act] State of Kerala - Subsection Section 48(4)(vii) in Kerala University of Health Sciences Act, 2010 (vii)two members representing the graduates or postgraduates in Indian Systems of Medicine, from affiliated Government and aided colleges, of whom one shall be a woman;