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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Kerala - Subsection

Section 48(4) in Kerala University of Health Sciences Act, 2010

(4)The Executive Council shall consist of Seventeen members including the following office bearers to be elected by the Councillors elected to the University Students Union as in sub-section (3) above from among themselves:
(i)a Chairperson;
(ii)a General Secretary;
(iii)two Vice-Chairpersons of whom one shall be a woman;
(iv)a Joint Secretary;
(v)three members representing the graduates or postgraduates students in Modern medicine from affiliated Government and aided colleges, of whom one shall be a woman;
(vi)one member representing the graduates or postgraduates in Dental Sciences, from affiliated Government and aided colleges;
(vii)two members representing the graduates or postgraduates in Indian Systems of Medicine, from affiliated Government and aided colleges, of whom one shall be a woman;
(viii)one member representing the graduates or postgraduates students in Homoeopathic Medicine, from affiliated Government and aided colleges;
(ix)one member representing the nursing students, who shall be a woman, from affiliated Government and aided colleges;
(x)one member representing the pharmacy students, from affiliated Government and aided colleges;
(xi)one member representing disciplines or subjects other than the subjects or disciplines mentioned above, from affiliated Government and aided colleges;
(xii)two members elected from among the regular students of the affiliated private, self-financing, unaided colleges of the University, of whom one shall be a woman.