Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(11) in The Central Silk Board Silkworm Seed Regulations, 2010

(11)If there is any incidence of pebrine disease, the seed production shall be discontinued and the eggs, if any, prepared already, shall be destroyed by burning and all prophylactic measures shall be taken to prevent contamination.