Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(1)(b) in Bihar Municipal Empowered Standing Committee Conduct of Business Rules, 2010 (b)Items proposed to be brought before the Committee by any other member in his individual capacity.