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Delhi High Court - Orders

Today Homes & Infrastructure Pvt. Ltd. ... vs Mapletree Property Pvt. Ltd.Through ... on 20 April, 2022

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                          $~49

                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +      O.M.P. (COMM) 4/2018 and I.A. 236/2018 & 14075/2019

                                 TODAY HOMES & INFRASTRUCTURE PVT. LTD. THROUGH
                                 MR. PRADEEP MALHOTRA & ORS.        ..... Petitioners

                                                    Through:      None.

                                                    versus

                                 MAPLETREE PROPERTY PVT. LTD.THROUGH MR. SANJAY
                                 MUNSHI. & ANR.                    ..... Respondents

                                                    Through:      Mr. Ashok Rajagopalan with Ms.
                                                                  Madhu Tyagi, Advocates.


                                 CORAM:
                                 HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                              ORDER

% 20.04.2022 This matter has been listed on an en-bloc date given earlier. No one is present on behalf of the petitioners. Though this matter was listed as a batch under the title 'In the matters of M/s Today Homes and Infrastructure Pvt. Ltd. and Others' on earlier dates, it is observed that the matters that were batched together inter-alia pertained to different arbitral awards, rendered by different arbitrators, in disputes between different parties (although Today Homes and Infrastructure Pvt. Ltd is party to several such awards); and therefore, while the matters are required to be taken-up by the same court vidé order dated Signature Not Verified Digitally Signed By:SUNITA RAWAT O.M.P. (COMM) 4/2018 Page 1 of 2 Signing Date:26.04.2022 12:51:32 26.02.2019 of the Hon'ble Supreme Court in Transfer Petition (Civil) Nos. 42-43 of 2019 titled "Today Homes & Infrastructure P. Ltd. vs. Ludhiana Improvement Trust, Ludhiana & Anr." read with administrative order dated 03.04.2019 issued by Hon'ble the Chief Justice of this court, they are in fact separate and distinct matters, to be dealt with individually.

The present matter is accordingly directed to be listed individually, though on the same date as the related matters.

Re-notify on 11th May 2022, the date given in one of the related matters.

ANUP JAIRAM BHAMBHANI, J APRIL 20, 2022 ds Signature Not Verified Digitally Signed By:SUNITA RAWAT O.M.P. (COMM) 4/2018 Page 2 of 2 Signing Date:26.04.2022 12:51:32