Section 41 in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019
41. Landed Cost of Reagent.
(1)Where specific reagents such as Limestone, Sodium Bi-Carbonate, Urea or Anhydrous Ammonia are used during operation of emission control system for meeting revised emission standards, the landed cost of such reagents shall be determined based on normative consumption and purchase price of the reagent through competitive bidding, applicable statutory charges and transportation cost.(2)The normative consumption of specific reagent for the various technologies installed for meeting revised emission standards shall be notified separately.Chapter - 11 Computation of Capacity Charges and Energy Charges
