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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(2) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(2)The normative consumption of specific reagent for the various technologies installed for meeting revised emission standards shall be notified separately.Chapter - 11 Computation of Capacity Charges and Energy Charges