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[Cites 0, Cited by 0] [Section 12A(11)] [Section 12A] [Entire Act]

Union of India - Subsection

Section 12A(11)(a) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(a)the level of protection against oil fuel pollution in the event of collision or grounding shall be assessed on the basis of the mean oil outflow parameter as follows: