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State of Rajasthan - Section

Section 474 in Rules of the High Court of Judicature for Rajasthan, 1952

474. Marking of voting papers.

(a)The elector shall put a cross mark (X) against the name or (names) of the person (or persons) for whom he votes and sign the voting paper.
(b)Every voter may vote for ten candidates, but he shall not be entitled to vote for more than five candidates out of those included in the second part of the list mentioned in rule 472(b).
(c)No voter may give more than one vote to any one candidate.