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[Cites 0, Cited by 0] [Section 474] [Entire Act]

State of Rajasthan - Subsection

Section 474(b) in Rules of the High Court of Judicature for Rajasthan, 1952

(b)Every voter may vote for ten candidates, but he shall not be entitled to vote for more than five candidates out of those included in the second part of the list mentioned in rule 472(b).