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[Cites 0, Cited by 0] [Section 108ZB(2)] [Section 108ZB] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 108ZB(2)(b) in Jammu and Kashmir Panchayati Raj Rules, 1996

(b)such tendered ballot paper and its counterfoil shall be enclosed on the back with the words "Tendered Ballot Paper" by the Presiding Officer in his hand and signed by him ;