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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(q) in Andhra Pradesh Regulation of Admissions into Post Graduate Engineering Including Technology/Pharmacy/ Architecture and Planning Courses (through Graduate Aptitude Test in Engineering and Common Entrance Test) Rules, 2007

(q)"Single Window System" means a system by which available seats 1 in all the institutions are offered through Common Centralised counselling or Decentralised Online counselling to qualified candidates in order of merit in the Common Entrance Test.