Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Haryana - Subsection Section 97(9) in Punjab Cinemas (Regulation) Rules, 1952 (9)In all the row of motor cars, the wrong of the motor cars shall stand higher than the rear to ensure that from the rear a complete view of the screen is visible.
