Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 97 in Punjab Cinemas (Regulation) Rules, 1952

97. Special provisions relating to the construction of drive-cum-cinema.

(1)A drive-in-cinema shall have a road frontage on a public thorough fare upon which the site of such cinema abuts and in such frontage there shall be a suitable provision for entrance and exit for motor cars. At the entrance, sufficient space shall be provided for the motor cars waiting to enter the premises. The space shall be sufficient to hold atleast 1/5 of the total capacity of the motor cars in the drive-in-cinema and atleast two separate entry bays with ticket booths shall be provided for the entry of such cars into the area. A minimum of two gates for exit for motor cars shall be provided where the cinema is constructed to accommodate more than 600 motor cars. The width of each of the entrance and exit gates shall not be less than four metres.
(2)On the boundaries of the drive-in-cinema, either a compound wall of fire-resisting material with a height of not less than two metres above the level of the ground adjoining the wall within the compound shall be constructed or the whole compound shall be surrounded by a bearded wire fence and a hedge of bushes.
(3)The entrance and exit areas shall be adequately lighted by flood lights.
(4)The lateral limitation of the spectator area shall be confined to an angle of 37 50 with respect to the centre line of the screen.
(5)The rows of motor cars facing the screen shall be provided in the form of an are of a circle with its centre at a distance of 0.6x breadth of the screen, at the back of the screen, on the centre line.
(6)The width of one day accommodating motor vehicle in a row facing the screen shall be not less than 10 meters.
(7)The distance between the screen and the front row of vehicles shall not be less than 1.5 times the width of the picture on the screen.
(8)A clear passage of not less than 10 metres in width shall be provided on either side the spectators., area -
(9)In all the row of motor cars, the wrong of the motor cars shall stand higher than the rear to ensure that from the rear a complete view of the screen is visible.
(10)The size of the picture projected on the screen shall be as specified below, namely:-
1. for 200 to 400 motor cars :- Height 11 metres Width 25 metres Bottom 6 metres
2. for 401 to 600 motor cars Height 13 metres Width 30 metres Bottom 7 metres above theground.
3. for 601 to 1,000 motor cars Height 19 metres Width 43 metres Bottom 3 metres above theground.
(11)The screen should be so located that it is not lighted by sunset or by the evening twilight. It shall be constructed with concrete material or steel frame.
(12)The screen shall be so constructed as to with stand wind velocity of 160 kilometres per hour or a pressure of 120 kilograms per square metre. The screen shall, be inclined slightly forward. The maximum inclination shall be 8 degree with vertical axis.
(13)The screen or a part thereof shall not be visible from road side.
(14)Red warning lights shall be mounted at the highest, point of the screen and flood lights to light the spectators area shall be mounted over it.
(15)The motor cars baby shall be of uniform width of 12 metres or 10 metres and 8 metres width alternately.
(16)Loud speaker poles shall be provided to serve one motor car each on either side. The distance between the two poles a row shall be not less than 6 metres. The poles for loud speakers shall not be embedded in a complete base and shall have a light over than so as to indicate their position. The light shall be at the side of the poles turned away from the screen which shall also illuminate the row and place number : Provided that in any case the distance between any two motor cars standing alongside in the same row shall not be less than two metres.
(17)The projection room shall be located in a closed building in the centre of the premises. Such projection room may be part of the structure accommodating public toilet canteen, kitchen, shops and other such amenities. Sufficient care shall be taken to see that the light from these structures does not fall on or obstruct the proper viewing of the projection. Where car bays are provided at the back of the projection room also, the area shall be so elevated that proper view is obtained of the screen.[Part IX] [Part IX Added by Haryana Notification dated 29.9.1989.] Special Provisions Relating to Video-Cinemas