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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Rajasthan - Subsection

Section 115(5) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(5)In case of short-term power shortage, the distribution licensee may procure electricity from any sources at an average tariff not exceeding the highest rate approved by the Commission.Note : - The distribution licensee may carry out short term power purchase at a rate higher or lower than the highest rate approved by the Commission. However, on annual basis, the average rate of such short term power purchase should not be more than the highest rate approved by the Commission.