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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1)(a) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(a)Rs. 20,000/- for new recognition of High School and Rs. 25,000/- for new recognition of Higher Secondary school separately.