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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(116) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(116)"slum housing" means apartments or multi-storeyed housing specifically constructed for providing residential accommodation to Slum Dwellers in notified slum areas of BSUP/IHSDP schemes under JNNRUM of Government of India, RAY etc;