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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(2)(j) in Haryana Municipal Building Bye-laws 1982

(j)[ the fire protection equipment as per the provisions of the National Building Code of India, 1983 (Part IV), as amended from time to time.] [Inserted by Haryana Notification No. S.O.1/H.A. 24/1973/Sections 201, 202 and 214/2000. Dated 21.12.2000.]