Himachal Pradesh High Court
Malkiat Singh And Another vs . Janki Devi on 1 September, 2023
Malkiat Singh and another Vs. Janki Devi RSA No. 171 of 2009 .
01.09.2023 Present: Mr. K.D. Sood, Sr. Advocate, with Mr. Rahul, Advocate, for the appellants.
Mr. G.D. Verma, Sr. Advocate, with Mr. Hitesh Thakur, Advocate, for the respondent.
of Mr. G.D. Verma, learned Senior Counsel for the respondent has submitted that the registered letter sent rt to the sole respondent has been returned back with the report that she has died.
Learned counsel for the appellants seeks time to verify this fact.
Let this fact be verified and if found true, consequential steps be taken to bring on record the legal representatives of the respondent, within four weeks.
(Rakesh Kainthla) Judge September, 01, 2023 (CSS) ::: Downloaded on - 02/09/2023 20:36:27 :::CIS