Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Tamilnadu - Subsection Section 16(3) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987 (3)The Controller of Examinations shall exercise such powers and perform such functions and discharge such duties as may be prescribed in the statutes.
