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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(13) in Mizoram Liquor (Prohibition and Control) Rules, 2014

(13)"Extra Neutral Alcohol" is spirit obtained from rectified spirit by removing the water present as much as possible by treatment with quicklime or potassium carbonate. The Extra Neutral Alcohol of the Indian Pharmacopoeia should not contain more than one percent by weight of water;