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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(5)(e) in Indian Institute of Teacher Education, Gujarat Act, 2010

(e)proficiency in curriculum development in respect of various subjects of studies as also in respect of methodologies of testing students' performance, integral development of personality, and character that is committed to pursuit of nationalism, and highest welfare of humanity in terms of synthesis of Liberty, Equality and Fraternity;